Delhi High Court - Orders
Kripa Shankar Singh vs Prithipal Singh Bhatia (Deceased) & Ors on 8 February, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 12/2022
KRIPA SHANKAR SINGH
..... APPELLANT
Through: Mr.Deepak Dhingra, Mr.Natwar Rai,
and Ms.Sneh Somani, Advocates.
versus
PRITHIPAL SINGH BHATIA (DECEASED) & ORS.
..... RESPONDENT
Through: Mr.Harish Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 08.02.2024
1. The learned counsels for parties jointly request for an adjournment.
2. At their request, list on 07.08.2024.
VIBHU BAKHRU, J TARA VITASTA GANJU, J FEBRUARY 08, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2024 at 21:50:09