Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Punjab - Subsection Section 188(iv) in Punjab Municipal Act, 1911 (iv)[ for the scavenging, removal and disposal of all rubbish, filth, night-soil, sullage or sewage in such buildings, [Inserted by Punjab Act No. 2 of 1923, section 49, and sub-clauses (iv) and (v) relettery (v) and (vi), respectively.]
