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Bombay High Court

Kailas Marotrao Chiltewar vs The State Of Maharashtra on 8 December, 2021

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD


                 911 BAIL APPLICATION NO.1290 OF 2021

                      KAILAS MAROTRAO CHILTEWAR
                                   VERSUS
                       THE STATE OF MAHARASHTRA
                                      ...
              Advocate for Applicant : Mr. Shinde Dhananjay M.
                 APP for Respondent-State : Mr. A.M. Phule.
                                      ...

                                    CORAM : SMT.VIBHA KANKANWADI, J.

DATE : 08-12-2021 PER COURT :

1. Learned APP to submit the transcript of CCTV Footage which was taken from Yesh Shree Bar and Wine, Namaskar Chowk, Nanded, whose hash value also appears to have been taken.
2. Stand over to 21-12-2021.

(SMT. VIBHA KANKANWADI) JUDGE vjg/-.

::: Uploaded on - 09/12/2021 ::: Downloaded on - 10/12/2021 04:08:42 :::