Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 2 in The Assam Agricultural Farming Corporation Rules, 1973 2. Definitions. - In these rules unless there is anything repugnant in the subject or context all words and expressions shall have the same meaning as defined in the Ordinance.
