Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Calcium Carbide Rules, 1987 16. Storage at port. - Notwithstanding anything contained in rule 15, carbide, if it cannot be removed immediately form the port may be stored in the port in a separate godown away from other building.
