Karnataka High Court
Sri Subba Reddy vs The State Of Karnataka on 10 June, 2011
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
IN THE HIGH COURT OF KARNATAKA AT BAN
DATED THIS THE ism DAY OF JUNE 203.5. j %- "
BEFTDRE
THE I~ION'BLE MR. JUSTICE
WRIT PETITION NQs.2o?5T9~20%61_:;2§m ¢5:;R13:4s) " "
BETWEEN:
1. Sri. Subba Raddy _ ._
S/0. late Venkatarayappa
Agci: 68 years _
2. Sri. Venki}1ta1I;lia;1':1ar1app:aV _ .
S/0. iaié Ch:kE«;3;vven__Katapp*a '
Age: 55.;>?e::%.r~:s_ " ' A "
3. Sxafit, \/'i;}iéi;y9é;_;rn{r:VAéawV 'V
NV;/'=0, Gopal " M '
Age:45'y<=:a'rs_ ' ..
All the three are r/-<3». Kachahalhl
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V . " Maiihzr "13fanCha}?:if
_VCh.:kk;a'bVa'E1apur Dist: » 582 102 PETITIQNERS
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V' "EL The S':a:';<3 <::fKa:*naiak::1
" Deparémsnii of Pagzchayaé Raj arid
Rural Developmezzi
MS. Buiiding
Bangalere ~ 560 00%
Rep! by its Principai Secreta;:'y
2. Maliur the Gram Panchayat
Mallur
Shidiagatta Taluk s
Chikkaballapur District - 56_2'~1{}2
Rep. by its Secretary L' b
3. Keshavamurthy & « _<
8/0; laté MuniVenka}t?:p§;a'*.L g
Aged about 46 years T V 'V
R/0. Kachahalli
sh:d1agha::a'~:_a:uk
Mallur Pai':.Ch:5gyaTVt . ' _
Chikka§5a1L3fp;if' V_
--~»5€32 1o2 ~-- ~ RESPONDENTS
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