Supreme Court - Daily Orders
Registrar Of Co-Op Societies, Kilpuak ... vs K R Rajkumar And Etc on 9 February, 2015
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.14 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21299-21300/2014
(Arising out of impugned final judgment and order dated 24/03/2014
in WA No. 1923/2013,24/03/2014 in WA No. 1924/2013 passed by the
High Court Of Madras)
REGISTRAR OF CO-OP SOCIETIES, KILPUAK CHENNAI AND ORSPetitioner(s)
VERSUS
K R RAJKUMAR AND ETC Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 09/02/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. R. Rakesh Sharma, Adv.
Mr. B. Balaji,Adv.
For Respondent(s)
Mr. S. Nanda Kumar, Adv.
Mr. R. Satish Kumar,Adv.
Mr. Parivesh Singh, Adv.
Ms. Priyanka, Adv.
Mr. Prateek Gupta, Adv.
Mr. Soundarasaran Kumar, Adv.
Mr. Naresh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.02.10(Sukhbir Paul Kaur) (Indu Pokhriyal) 14:10:56 IST Reason: Court Master Court Master