Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S S.G. Asia Holdings (India) Pvt. Ltd. on 1 April, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.16 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.7604/2019
(Arising out of impugned final judgment and order dated 27-08-2018
in ITA No.281/2016 passed by the High Court Of Judicature At
Bombay)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4
MUMBAI Petitioner(s)
VERSUS
M/s. S.G. ASIA HOLDINGS (INDIA) PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.; IA No.47939/2019-CONDONATION OF DELAY IN
FILING; and, IA No.47938/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 01-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Mahabir Singh, Sr. Adv.
Mr. H. Raghavendra Rao, Adv.
Mr. K.V. Girish Chowdary, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. Mahabir Singh, learned senior counsel appearing for the petitioner, matter is adjourned to 22.04.2019 to enable the petitioner to place on record copy of the circular dated 20.05.2003.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.04.02 17:14:57 IST Reason: (MUKESH NASA) (RAJINDER KAUR)
COURT MASTER BRANCH OFFICER