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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(5)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(a)Recommendations to the Government regarding the directions to be issued to the concerned local authorities in the Coal Mining Development Area and the different departments of the Government, if any, in respect of enforcement and implementation of the proposals contained in the draft Development Plan;