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Andhra Pradesh High Court - Amravati

M/S. Sai Prasad Marbles vs State Of Andhra Pradesh, on 10 May, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

FRIDAY THE PENTH DAY OF MAY
TWO T HOUSAND AND TWENTY Four
PRESENT: .
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
WRIT PETITION No- T4447 OF 2a04

Between:

1. Ms. Sai Prasad Marbles (Sc 80044 M000887) Be sthameh rena
Kurncol Dt Rep. by its Proprietor & Prasad, S/O Maré Kya Betty, Age

&& yrs

2. Mis. Quality Stones (SC ao2qz0790RaI? *) Sethamcherla , Kurnool CH

may Neb ~ SN Oe aye mA es
3. Mis SVG Raghavendra Stone Exnorers (SC S22 1207007 Ft _

Bethamcheria Rep. by ifs Proprietor G Bharat Kumar SiO Lakshrnan

SS

4. Mis SVG Raghavendra Slabs and Minerals (SC S221 SO 1O062053
ethamecheria Rep. by ts Proprietor G Bharat Kurnar SO Lakshman

Be
Swamy, Age 29 years

5. Mis. Yathin Stone Exporters (SC 8: eee) Rethamcheria Rep.

Oy is -- flor Rajeshwari W/O Krishna Sumanth, age 38 yrs

M/s. SVG Raghavendra Slab Polishing meas (SC 8221207 002040)

vt

oS

BSethamchena Reo. by its PropretorG Bharat Kumar S/O Lakshman

Owamy age 39 years

Mis. Sr Harish Siah Paiis

Bugganipati Neo. by is Proprielor TVL Narasimha Ran S/O



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GORDER:
Heard the learned counsel for the petitioners.

The learned Assistant Government Pleader for Energy takes notice

for the 1" respondent.

The learned Standing Counse! takes notice for the respondent
Nas. 2 fo 4.

The Registry is directed to print the name of the learned Standing

Counsel for the respondent Nos. 2 to 4.

Both the learned counsels submit that in similar matiers there is
an interim order passed by this Court in W.PLNo. 3117 2 of 2023 and batch
dated 04.42.2028.

in view of tre same, the said interim order is extended In this case

aise.

Accordingly, in terms of the orders passed by the Hon'ble Division
Bench of this Court in W.P.No.29987 of 2023 dated 21.17.2023, the
respondents are directed not fo take any coercive action, including
disconnection of the power supply subject to the payment of electricny
duty @ Rs.0.06 paise per KWh by the petitioners along with arrears, if

any, pending further orders.

List along with W.P.No.29987 of 2023 and batch.
SD-SK MD RAP
ASSISTANT REGISTRAR

NTRUE COPYH SECTION OF Finer

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HIGH COURT

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TOVOS/2024

2
s

DATED

AAS Oy 8 3
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OF

NOTE: LIST ALONG WITH W.P_No 20987

ORDER

WP. Noottd4? of 2024 A o be i ibd ba ae = x iby fom = aires