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State of Madhya Pradesh - Section

Section 1 in The M.P. Rajmarg Adhiniyam, 2004

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Rajmarg Adhiniyam, 2004.
(2)It extends to the whole of the State of Madhya Pradesh.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.