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State of Uttar Pradesh - Section

Section 18 in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

18. Combined select list.

- If in any year of recruitment appointments are to be made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates from the relevant list in such manner that the prescribed percentage is maintained, the first name in the list being of the person appointed by promotion.