Section 47(1)(b) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

(b)providing for all matters which by this Act and the Statutes or Ordinances are to be provided for by that authority by the Regulations; and

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