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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Telangana - Subsection

Section 198(2)(h) in Telangana Panchayat Raj Act, 2018

(h)counting of votes and declaration of results, in respect of Gram Panchayats#on the fifteenth day i.e. the date of polling.