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[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

Union of India - Subsection

Section 260(1)(ix) in The Code of Criminal Procedure, 1973

(ix)any offence constituted by an act in respect of which a complaint may be made under Section 20 of the Cattle Trespass Act, 1871 (1 of 1871).