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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(c) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(c)all fees, tolls, costs and charges received by the Authority under this Act and under any provision of the law made applicable to the township under section 12;