Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Odisha - Subsection Section 53(3) in The Orissa Hindu Religious Endowments Rules, 1959 (3)When the document applied for belongs to a year previous to the current calendar year, a search fee in cash of fifty paise for every year shall be paid.
