Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 72 in Tripura Excise Rules, 1962 72. Rules applicable to warehouses. - Rules 54, 56, 57 and 58 shall apply mutatis mutandis, to private warehouses and Rules 59(6), 59(7), 60 and 61 to all warehouses.
