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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Chandigarh Milk Colony Allotment of Sites Rules, 1975

(1)In case of allotment of site the intended lessee shall make an application to the Estate Officer in form 'A' together with an affidavit attested by Oath Commissioner or Magistrate 1st Class affirming all facts which make him eligible for allotment of a site.