Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 7 November, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR DATED : 07.11.2023 Due to paucity of time, the following matters could not reach the Board. Hence, they are directed to be listed as under;-
Matters listed at Serial No. Date of next hearing 7, 8, 13, 25, 27 to 30, 43 to 46, 48 to 51, List on 08.11.2023 54 to 56, 58 to 64, 66, 67, 69 to 80, 83 to 90, 95 to 101, 104 to 125, 127, 128 Copy of this order be kept in the record of all these matters separately. Interim order, if any, to continue till next date of hearing.
(SANJAY DWIVEDI) JUDGE sudesh SUDESH KUMAR SHUKLA 2023.11.08 16:21:58 +05'30'