Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The National Investigation Agency (Manner Of Constitution Rules, 2008

(b)to provide assistance to, and seek assistance from, other intelligence and investigation agencies of the Central Government and State Governments; and