Madhya Pradesh High Court
Vishnu Kumar Dwivedi vs The State Of Madhya Pradesh on 7 August, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-6114-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6114 of 2023 (VISHNU KUMAR DWIVEDI AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 07-08-2024 Shri Chandra Shekhar Patel, Advocate for Appellants. Shri A.N.Gupta, Government Advocate for State.
Heard on I.A.No.7639/2024, which is an application for change of counsel.
As nobody is appearing to oppose the said application, it is allowed.
Shri Chandra Shekhar Patel is allowed to prosecute this appeal on behalf of Appellant Nos.1&2, namely, Vishnu Kumar Dwivedi & Yogendra Kesharwani.
As Shri Chandra Shekhar Patel is not ready to argue on suspension application, list this case after four weeks.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
amit
Signature Not Verified
Signed by: AMIT JAIN
Signing time: 07-08-
2024 18:06:59