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Telangana High Court

Madhavi Gade vs Government Of Andhra Pradesh, Rep By Its ... on 21 June, 2023

Author: B. Vijaysen Reddy

Bench: B. Vijaysen Reddy

    HONOURABLE SRI JUSTICE B. VIJAYSEN REDDY

WRIT PETITION Nos.32543, 32545, 32546, 32548, 32549, 32559,
32561, 32562, 32563, 32564, 33706, 33709, 33728, 33763, 33768,
33769, 33770, 33771, 33772, 33773, 33774, 33775, 33776, 33777,
33778, 34317, 34529, 34692, 34693, 34699, 34704, 34705, 34709,
34711, 34712, 34715, 34958, 34986, 34990, 35010, 35017, 35021,
35029, 35030, 35034, 35035, 35039, 35070, 35092, 35224, 35236,
35238, 35421, 35427, 35429, 35430, 35432, 35436, 35437, 35440,
35617, 35619, 35636, 36207, 36237, 36238, 36240, 36243, 36244,
36246, 36248, 36249, 36250, 36252, 36255, 37161, 37218, 37222,
37224, 37225, 37226, 37227, 37228, 37233, 37236, 37237 ,37238
,37239, 37245, 37269, 37274, 37768, 37771, 37772, 37774, 37780,
37782, 37783, 37785, 37787, 37789, 37791,37799, 37801, 38712,
38713, 38718, 38738, 38739, 38746, 38751, 38753, 38755, 38758,
38759, 38761, 38767, 38768, 38773, 38775, 38781, 38782, 38788,
38800 and 38808 of 2013

COMMON ORDER:

Mr. G. Vidyasagar, learned Senior Counsel appearing on behalf of the petitioners, submitted that in view of the Government withdrawing G.O.Ms.No.111 Municipal Administration dated 08-03-1996, the petitioners are not interested in prosecuting these writ petitions.

Accordingly, all these writ petitions are closed. The miscellaneous applications, if any, pending in this writ petition stand closed. No order as to costs.

______________________ B. VIJAYSEN REDDY, J June 21, 2023/HK