Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(1)(iii) in The Delhi School Education Rules, 1973

(iii)in the [Secondary or Senior Secondary stage] [Substituted by the Delhi School Education (Amendment) Rules, 1990 w.e.f. 23.2.1990).] at the rate of rupees two per month, in addition to the fees referred to in rules 147 and 148.