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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in The Nazool Lands (Transfer) Rules, 1956

(2)On receipt of an application under sub-rule (1), the Collector may make or cause to be made such enquiries as he may deem fit for the purpose of verifying the claim of the Co-operative Society/[individual member.] [The words 'individual member' added by vide Notification No. 890-R-III 72/3621 dated 9.3.72 published in Punjab Gazetted Part 1 dated 17.3.72 pages 268.]