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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 75(4) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(4)In deciding the dispute, where there is no unanimous decision, the opinion of the board of nominees shall prevail. Where the opinion of the nominees on the board is equally divided, the opinion of the Chairman of the board shall prevail.