Jharkhand High Court
Ms Bhushan Steel Limited Represented ... vs The State Of Jharkhand And Anr on 17 May, 2016
Author: H. C. Mishra
Bench: H. C. Mishra
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P (Cr.) No. 294 of 2015
1. M/s Bhushan Steel Limited
2. Neeraj Singhal ...... Petitioners
Versus
1. The State of Jharkhand
2. Ganesh Agiwal ...... Respondents
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CORAM : THE HON'BLE MR. JUSTICE H. C. MISHRA
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For the Petitioners : Mr. Chitranjana Sinha, Sr. Advocate.
Mr. Pratyush Kumar, Advocate
Mr. Ganesh Pathak, Advocate
For the Respondents : Mr. Abhay Kumar Mishra, S.C III
Mr. Vishal Kumar Trivedi, Advocate
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8/17.5.2016At the request of the learned counsel for the respondent No.2, let this matter be listed on 24.06.2016.
In the meantime, the interim order dated 09.07.2015 shall continue.
( H. C. Mishra, J.) BS/