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Jharkhand High Court

Ms Bhushan Steel Limited Represented ... vs The State Of Jharkhand And Anr on 17 May, 2016

Author: H. C. Mishra

Bench: H. C. Mishra

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P (Cr.) No. 294 of 2015

       1. M/s Bhushan Steel Limited
       2. Neeraj Singhal                                     ...... Petitioners
                                    Versus
       1. The State of Jharkhand
       2. Ganesh Agiwal                                        ...... Respondents
                                 --------
              CORAM        :   THE HON'BLE MR. JUSTICE H. C. MISHRA
                                 ------
       For the Petitioners       :        Mr. Chitranjana Sinha, Sr. Advocate.
                                          Mr. Pratyush Kumar, Advocate
                                          Mr. Ganesh Pathak, Advocate
       For the Respondents       :        Mr. Abhay Kumar Mishra, S.C III
                                          Mr. Vishal Kumar Trivedi, Advocate
                                    ------

8/17.5.2016

At the request of the learned counsel for the respondent No.2, let this matter be listed on 24.06.2016.

In the meantime, the interim order dated 09.07.2015 shall continue.

( H. C. Mishra, J.) BS/