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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iv) in Indian Institutes of Management Rules, 2018

(iv)Apart from the qualifications laid down in the Act, only such persons who have not completed seventy years of age as on the date of appointment, have no conflict of interest, and have not completed two terms, shall be considered for appointment as Chairperson.