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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Telangana - Subsection

Section 53(1)(b) in Telangana Court-fees and Suits Valuation Act, 1956

(b)where the application is made after the expiry of one year from such date, on the market value of the estate on the date of application: