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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1)(c) in Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961

(c)prescribing the authority by which, and the terms on which licences may be granted to carry on any of the said operations.