Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(a) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(a)Enter, inspect break open and search any place or premises in which he has to believe that electricity has been, is being, or is likely to be, used unauthorizedly;