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State of Andhra Pradesh - Section

Section 97 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

97. Power of the State Election Commission to issue directions.

- Subject to the other provisions of these rules, the State Election Commission may issue such directions as it may consider necessary to facilitate the proper use and operation of the voting machines and also as occasion requires to facilitate the holding of elections under these rules.Chapter-VI Miscellaneous