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[Cites 0, Cited by 0] [Section 34O(2)] [Section 34O] [Entire Act]

State of Gujarat - Subsection

Section 34O(2)(h) in The Gujarat Agricultural Produce Markets Act, 1963

(h)imparting training to officers and servants of market committees or organising or arranging camps, workshops, seminars or conferences or exhibitions on development of marketing of agricultural produce;