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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 107(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)is for the time being disqualified from voting under the provisions of this Act or any other law relating to corrupt practice and other offences in connection with election.