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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(f) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(f)examine promptly and adequately and respond to any complaint concerning its activities and inform the Director-General about any unresolved complaint;