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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Karnataka - Subsection

Section 77(1)(c) in Karnataka Panchayat Raj Act, 1993

(c)with the consent of the owner thereof utilise, cleanse or repair any tank, well, stream or water course or provide facilities for obtaining water therefrom;