Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 191F in West Bengal Co-operative Societies Rules, 2011 191F. Method of calculating expenses incidental to sale of property. The sale officer shall determine in each case the method of calculating the expenses incidental to the sale of property.
