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Himachal Pradesh High Court

Reckitt Benckiser (India) Ltd. vs State Of H.P. And on 6 December, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Reckitt Benckiser (India) Ltd. vs State of H.P. and others alongwith connected matters.

CWP No. 7692 of 2011 a/w CWPs No. 1054 of 2013 and 6834 of 2021.

06.12.2024. Present: Mr. Atul Jhingan, Advocate for the petitioner(s).

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Sushant Keprate, Mr. Pranay Pratap Singh, Mr. Gobind Korla, Additional Advocates General, Mr. Sidharth Jalta, Ms. Priyanka Chauhan and Mr. Arsh Rattan, Deputy Advocates General, for the respondents- State.

As prayed for, list on 27.12.2024.

(Tarlok Singh Chauhan) Acting Chief Justice (Bipin C. Negi) December 06, 2024. Judge (yogesh/ sanjeev)