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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(d) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(d)[ in the case of licenced horse owners, trainers, jockeys, book-makers shall be paid within a week of the commencement of the racing at the turf-clubs in the prescribed manner.] [Inserted by Act No. 17 of 2003.]