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[Cites 0, Cited by 0] [Section 175(5)] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(5)(c) in The Assam Rifles Rules, 2010

(c)proceed to carry out the sentence as required by the death warrant and in accordance with any general or special instructions which may from time to time by given by or under the authority of the Director-General.