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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(4)(b) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

(b)The person concerned may tamper or distort the school records or may create other damages to the property or accessories of the school, then the Committee may decide to suspend such a person by Special Resolution.