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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(2)(e) in The Puducherry Open Places (Prevention Of Disfigurement) Act, 2000

(e)"place open to public view" includes any private place or building, monument, statue, post, wall, fence, tree or other thing or contrivance visible to a person being in, or passing along, any public place;