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State of Jammu-Kashmir - Section

Section 59 in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

59. Penalty for contraventions not separately provided for.

- Whoever, conteravenes any provision of this Act for the contravention of which no punishment has been separately provided for in this Act, shall be punished with fine which may extend to two thousand rupees.