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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(xiv) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(xiv)the mother blocks are to be inspected by the inspecting officers, District level team accompanying ADH, scientist from Dr. YSRHU, DFO and certify the mother trees before collection of scion / buds. The team has to see the indexing report before certification.