Bombay High Court
The Custodian vs Acharya Arun Dev on 7 December, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO
TRANSACTIONS IN SECURITIES) ACT, 1992
SPL. COURT MISC. APPLICATION NO. 418 OF 2003
The Custodian ....Petitioner
V/S
Acharya Dev & Ors. ....Respondent
Mr. Hormaz Daruwalla a/w Ms. Shilpa Bhate i/b Leena Adhvaryu and Associates for Custodian Mr.Sanjay Naukudkar for Notified Party Ms. Rujuta Patil i/b Negandhi Shah and Himayatullah for Respondent No.16 Mr. Ajay Panicker a/w Amit Kakari i/b Ajay Law Associates for Respondent No.9,14, 25 Mr. Ravi Goenka i/b Goenka Law Associates for Respondent No.1 to 3 CORAM : A. K. MENON, J DATE : 7th December, 2018 P.C. :
Stand over to 14th December 2018 alongwith connected matter for directions.
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