Gauhati High Court
Motiur Rahman vs The State Of Assam And 6 Ors on 3 December, 2021
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/16
GAHC010253732019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7705/2019
MOTIUR RAHMAN
S/O ABDUL HAQUE, R/O VILL. ZAKIALA, P.O. ERALIGOOL, P.S.
PATHERKANDI, DIST. KARIMGANJ, PIN-788723
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR, GUWAHATI-
781006
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR
GUWAHATI-781022
3:THE DEPUTY COMMISSIONER
KARIMGANJ
ASSAM
PIN-788710
4:THE BLOCK DEVELOPMENT OFFICER
PATHERKANDI DEVELOPMENT BLOCK
DIST. KARIMGANJ
ASSAM
PIN-788723
5:MUHIBUR RAHMAN
S/O RAFIQUE UDDIN
R/O WARD NO. 7
VILL. ISLAMBASTI
P.O. ERALIGOOL
DIST. KARIMGANJ
Page No.# 2/16
PIN-788723
6:ABDUS SALAM
S/O LT. ABUL HUSSAIN
R/O WARD NO. 4
VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
PIN-788723
7:ABDUL RAJJAK
S/O LT. RAHMAT ALI
R/O WARD NO. 7
VILL. ISLAMBASTI
P.O. ERALIGOOL
DIST. KARIMGANJ
PIN-78872
Advocate for the Petitioner : MR. P N GOSWAMI
Advocate for the Respondent : GA, ASSAM
Linked Case : Cont.Cas(C)/639/2019
MOTIUR RAHMAN
S/O- ABDUL HAQUE
R/O- VILL- ZAKIALA
P.O. ERALIGOOL
P.S. PATHERKANDI
DIST- KARIMGANJ
PIN- 788723
VERSUS
ANBHAMATUN M.P.
DY. COMMISSIONER
KARIMGANJ
DIST- KARIMGANJ
ASSAM
PIN- 788710
Page No.# 3/16
------------
Advocate for : MR. P N GOSWAMI
Advocate for : MRS. D DAS BARMAN appearing for ANBHAMATUN M.P.
Linked Case : I.A.(Civil)/135/2020
ISMATARA BEGUM LASKAR
W/O AKTAR HUSSAIN LASKAR
VILL. BHANGARPAR PART-I
P.O. BHANGARPAR
DIST. CACHAR
ASSAM
PIN 788817
VERSUS
NARGIS JAHAN AND 5 ORS
W/O FAIZUL ISLAM
VILL. BHANGARPAR PT-IV
P.O. BHANGARPARM
DIST. CACHAR
ASSAM
PIN 788817
2:THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
JURIPAR
PANJABARI
GUWAHATI 37
4:THE DEPUTY COMMISSIONER
CACHAR
SILCHAR
ASSAM
PIN 788801
5:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD
P.O. SILCHAR
DIST. CACHAR
ASSAM
PIN 788801
6:THE BLOCK DEV. OFFICER
Page No.# 4/16
SALCHAPRA DEV. BLOCK
P.O. SALCHAPRA
DIST. CACHAR
ASSAM
PIN 788801
------------
Advocate for : MR. A R TALUKDAR
Advocate for : GA
ASSAM appearing for NARGIS JAHAN AND 5 ORS
Linked Case : WP(C)/7503/2019
MOTIUR RAHMAN
S/O. ABDUL HAQUE
VILL. ZAKIALA
P.O. ERALIGOOL
P.S. PATHERKANDI
DIST. KARIMGANJ
PIN-788723.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT.
DISPUR
GUWAHATI-781006.
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEV. DEPTT.
JURIPAR
GUWAHATI-781022.
3:THE DY. COMMISSIONER
KARIMGANJ
ASSAM
PIN-788710.
4:THE BLOCK DEVELOPMENT OFFICER
PATHERKANDI DEVELOPMENT BLOCK
DIST. KARIMGANJ
ASSAM
PIN-788723.
5:MUHIBUR RAHMAN
Page No.# 5/16
S/O. RAFIQUE UDDIN
R/O. WARD NO.7
VILL. ISLAMBASTI
P.O. ERALIGOOL
P.S. PATHERKANDI
DIST. KARIMGANJ
PIN-788723.
6:ABDUS SALAM
S/O. LT. ABUL HUSSAIN
R/O. WARD NO.4
VILL. SUNAPUR
P.O. ERALIGOOL
P.S. PATHERKANDI
DIST. KARIMGANJ
PIN-788723.
7:ABDUL RAJJAK
S/O. LT. RAHMAT ALI
R/O. WARD NO.7
VILL. ISLAMBASTI
P.O. ERALIGOOL
P.S. PATHERKANDI
DIST. KARIMGANJ
PIN-788723.
------------
Advocate for : MR. P N GOSWAMI
Advocate for : SC
PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/2297/2020
JOYNAL ABEDIN
S/O ISRAIL HOQUE
VILL. KATHALGURI
P.O. MATHALGURI
PS. CHAPAR
DIST. DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT ND RURAL DEVELOPMENT DEPTT. DISPUR
GUWAHATI-781006
Page No.# 6/16
2:THE ASSAM STATE ELECTION COMMISSIONER
REP. BY THE COMMISSIONER
HOUSEFED COMPLEX
DISPUR
GUWAHATI-781006
3:THE DEPUTY COMMISSIONER
DHUBRI
DIST. DHUBRI
ASSAM
4:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DHUBRI
ASSAM
5:THE BLOCK DEVELOPMENT OFFICER
CHAPAR SALKOCHA DEVELOPMENT BLOCK
CHAPAR
DIST. DHUBRI ASSAM
6:THE SECRETARY
132 NO . RANGAMATI GAON PANCHAYAT UNDER CHAPAR- SALKOCHA
DEVELOPMENT BLOCK
DIST. DHUBRI
ASSAM
7:ABU BAKKAR SIDDIQUE
S/O- MAJAR ALI
VILL- KUSHALMARI
P.O- MAJERGAON
DIST.- DHUBRI
ASSAM
PIN -783376.
8:MUSHAROF HUSSAIN
S/O- ASHAROF ALI
VILL- MAJER GAON
P.O- MAJERGAON
DIST. DHUBRI
ASSAM
PIN- 783376.
------------
Advocate for : MR. S BARTHAKUR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/2691/2020
SARASWATI RABIDAS
W/O- SRI RANJIT RABIDAS
Page No.# 7/16
R/O- VILL- VERNERPUR
P.O. VERNERPUR
DIST.- HAILAKANDI
PIN- 788163
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
GHY-22
3:THE DY. COMMISSIONER
HAILAKANDI
ASSAM
4:THE CHIEF EXECUTIVE OFFICER
HAILAKANDI ZILLA PARISHAD
HAILAKANDI
DIST.- CACHAR
P.O. HAILAKANDI
PIN- 788151
ASSAM
5:BLOCK DEVELOPMENT OFFICER
LALA DEVELOPMENT BLOCK
P.O. AMALA
PIN- 788165
DIST.- HAILAKANDI
ASSAM
6:SANJAY RABIDAS
S/O- RANDHIR RABIDAS
R/O- VILL- VERENERPUR
T.E.
P.O. VERNERPUR
DIST.- HAILAKANDI
PIN- 788163
ASSAM
------------
Advocate for : MR H I CHOUDHURY
Advocate for : SC
PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Page No.# 8/16
Linked Case : WP(C)/1147/2020
MINUWARA KHATUN
W/O- AYNAL HAQUE
R/O- VILL- PAHARPUR KATULI
P.S- BAGHBAR
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781038
VERSUS
THE STATE OF ASSAM AND 9 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER
PNRD
JURIPAR
GUWAHATI- 781022
3:THE DEPUTY COMMISSIONER
BARPETA
ASSAM
4:THE BDO
MANDIA DEVELOPMENT BLOCK
DIST- BARPETA
ASSAM
5:THE GAON PANCHAYAT SECRETARY 84 NO. BAMUNDANGRA GAON
PANCHAYAT
MANDIA DEVELOPMENT BLOCK
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781308
6:KAZI SAIFUL ISLAM
S/O- KAZI BAHAR ALI
R/O- VILL- PAHARPUR KATULI
P.S- BAGHBAR
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781308
Page No.# 9/16
7:KAYES ALI
S/O- LATE KITAB ALI
R/O- VILL- PAHARPUR KATULI
P.S- BAGHBAR
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781308
8:ANWAR HUSSAIN
S/O- LATE JAUKHAN ALI
R/O- VILL- PAHARPUR KATULI
P.S- BAGHBAR
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781308
9:GOLAP HUSSAIN
S/O- LATE AZIMUDDIN
R/O- VILL- PAHARPUR KATULI
P.S- BAGHBAR
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781308
10:MIR HUSSAIN
S/O- LATE AZIMUDDIN
R/O- VILL- PAHARPUR KATULI
P.S- BAGHBAR
P.O- MANDIA
DIST- BARPETA
ASSAM
PIN- 781308
------------
Advocate for : MR. I CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : WP(C)/7503/2013
ANUP KR. NATH and ANR
S/O SRI BHABA KANTA NATH R/O VINAYAK APARTMENT
5TH FLOOR
6TH MILE
KHANAPARA
P.S. DISPUR
GUWAHATI- 781022.
Page No.# 10/16
2: SMT. MOON MOON NATH
W/O SRI ANUP KR. NATH R/O VINAYAK APARTMENT
5TH FLOOR
6TH MILE
KHANAPRA
P.S. DISPUR
GUWAHATI- 781022.
VERSUS
HOUSING @ URBAN DEVELOPMENT and ANR.
CORPORATION LTD.
A GOVT.OF INDIA ENTERPRISE
HAVIN GITS REGISTERED OFFICE AT HUDCO BHAWAN
INDIA HABITAT CENTRE
LODHI ROAD
NEW DELHI-110003 AND ITS REGIONAL OFFICE AT HOUSEFED COMPLEX
RUKMINIGAON
G.S. ROAD
GUWAHATI-22.
2:AUTHORIZED OFFICER
HOUSING and URBAN DEVELOPMENT CORPORATION LTD
HOUSEFED COMPLEX
RUKMINIGAON
G.S. ROAD
GUWAHATI-22.
------------
Advocate for : MR.M AGARWAL
Advocate for : appearing for HOUSING @ URBAN DEVELOPMENT and ANR.
Linked Case : WP(C)/26/2020
NARGIS JAHAN
W/O FAIZUL ISLAM
VILL. BHANGARPAR PART-IV
P.O. BHANGARPAR
P.S. BORKHOLA DIST-CACHAR
ASSAM. PIN-788817
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
Page No.# 11/16
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-6
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR
PANJABARI
GUWAHATI-781022
3:THE DEPUTY COMMISSIONER
CACHAR
SILCHAR
PO. SILCHAR
DIST. CACHAR
ASSAM
PIN-788001
4:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD
CACHAR
PO SILCHAR
DIST. CACHAR
ASSAM
PIN-788801
5:THE BLOCK DEVELOPMENT OFFICER
SALCHAPRA DEVELOPMENT BLOCK
P.O. SALCHAPRA
DIST. CACHAR
ASSAM
PIN-788801
6:ISMATARA BEGUM LASKAR
W/O AKTAR HUSSAIN LASKAR
VILL BHANGARPAR PART-I
P.O. BHANGARPAR
P.S. BORKHOLA
DIST. CACHAR
ASSAM
PIN-788817
------------
Advocate for : MR. P N GOSWAMI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/7729/2018
BAHAR UDDIN
S/O LATE ABDUL NOOR
R/O VILL- KURTI
P.O. KATHALTULI
P.S. BAZARICHERRA
Page No.# 12/16
PIN - 78825
DIST. KARIMGANJ
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY IS COMMISSIONER AND SECRETARY
TO THE PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI - 781006.
2:ASSAM STATE ELECTION COMMISSIONER
HOUSE FED COMPLEX
DISPUR
GUWAHATI - 781006.
3:THE DEPUTY COMMISSIONER
DIST. KARIMGANJ
PIN - 788710.
------------
Advocate for : MR. D K BAGCHI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : I.A.(Civil)/1936/2020
MUHIBUR RAHMAN AND 2 ORS.
S/O RAFIQUE UDDIN
R/O WARD NO. 7
VILL. ISLAMBASTI
P.O. ERALIGOOL
DIST. KARIMGANJ
PIN-788723
2: ABDUS SALAM
S/O LT. ABUL HUSSAIN
R/O WARD NO. 4
VILL. SUNAPUR
P.O. ERALIGOOL
Page No.# 13/16
DIST. KARIMGANJ
PIN-788723
3: ABDUL RAJJAK
S/O LT. RAHMAT ALI
R/O WARD NO. 7
VILL. ISLAMBASTI
P.O. ERALIGOOL
DIST. KARIMGANJ
PIN-788723
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR
GUWAHATI-06
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR
GUWAHATI-781022
3:THE DEPUTY COMMISSIONER
KARIMGANJ
ASSAM
PIN-788710
4:THE BLOCK DEVELOPMENT OFFICER
PATHERKANDI DEVELOPMENT BLOCK
DIST. KARIMGANJ
ASSAM
PIN-788723
5:MOTIUR RAHMAN
S/O. ABDUL HAQUE
R/O. VILL. ZAKIALA
P.O. ERALGOOL
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
PIN-788723
------------
Advocate for : MR H R CHOUDHURY
Advocate for : SC
PNRD appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/2687/2020
RABIA NURJAHAN LASKAR
W/O- MAHMOD HUSSAIN BARBHUIYA
Page No.# 14/16
R/O- VILL- GANIGRAM PART III
P.O- MOHADEVPUR
PIN- 788025
DIST- CACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
JURIPAR
GUWAHATI- 781022
3:THE DEPUTY COMMISSIONER
CACHAR
SILCHAR
PIN- 788001
ASSAM
4:THE CEO
CACHAR
ZILLA PARISHAD
DIST- CACHAR
P.O- SILCHAR
PIN- 788001
ASSAM
5:THE BLOCK DEVELOPMENT OFFICER
KATIGORAH DEVELOPMENT BLOCK
P.O- KATIGORAH
DIST- CACHAR
PIN- 788805
ASSAM
6:DILENUR AHMED BARBHUIYA
S/O- LATE BILLAL UDDIN BARBHUIYA
R/O- VILL- GANIGRAM PART-III
P.O- MOHADEVPUR
PIN- 788025
DIST- CACHAR
ASSAM
------------
Advocate for : MR H I CHOUDHURY
Advocate for : SC
PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Page No.# 15/16
Linked Case : WP(C)/7789/2018
JAHANARA BEGOM
W/O- MD. ABDUL BASIT
VILL- DAKSHINKUL
P.S. BADARPUR
P.O. BHANGABAZAR
SUB-DIVISION KARIMGANJ
DIST- KARIMGANJ
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMM. AND SECY.
PANCHAYAT AND RURAL DEVELOPMENT DISPUR
GHY-6
2:THE STATE ELECTION COMMISSION
REP. BY STATE ELECTION COMMISSIONER
GHY-6
3:THE DY. COMMISSIONER
KARIMGANJ
ASSAM
------------
Advocate for : MR. S K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 03.12.2021 List the cases on 07.12.2021 as part-heard.
JUDGE Page No.# 16/16 Comparing Assistant