Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3) in Chhattisgarh Public Distribution System (Control) Order, 2004

(3)Ration Cards will also be issued to all residents of urban settlements even if they do not have tenurial rights over the property that they live in. This will be valid for all eligible residents of "encroached" government land.