Section 100 in National Company Law Tribunal Rules, 2016
100. Contents of process file.
- The process file shall contain the following items; namely -(a)index;(b)power of attorney or vakalatnama;(c)summons and other processes and affidavits relating thereof;(d)applications for summoning witness;(e)letters calling records; and(f)all other miscellaneous papers such as postal acknowledgements.
