Supreme Court - Daily Orders
Md.Ali @ Guddu vs State Of U.P. on 12 May, 2014
T
ITEM NO.107 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 2238 OF 2010
MD.ALI @ GUDDU Appellant (s)
VERSUS
STATE OF U.P. Respondent(s)
(With office report)
WITH
SLP(Crl) NO. 9896 of 2011
(With office report)
Crl.A.No. 636 of 2012
(With office report)
Date: 12/05/2014 These Appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE N.V. RAMANA
(VACATION BENCH)
For Appellant(s) Mr.Lajja Ram, Adv.
Mr. Ashok Kumar Gupta II, AOR(Not Present)
For Respondent(s) Mr.Ratnakar Dash, Sr.Adv.
Mr. Abhisth Kumar, Adv.
Ms.Archana Singh, Adv.
UPON hearing counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
Written submission be filed within three days. (Satish K.Yadav) (Sneh Lata Sharma) Court Master Court Master