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Supreme Court - Daily Orders

Md.Ali @ Guddu vs State Of U.P. on 12 May, 2014

T
ITEM NO.107                     COURT NO.5            SECTION II


                S U P R E M E   C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS
                        CRIMINAL APPEAL NO(s). 2238 OF 2010


MD.ALI @ GUDDU                                         Appellant (s)

                     VERSUS

STATE OF U.P.                                          Respondent(s)

(With office report)
WITH
SLP(Crl) NO. 9896 of 2011
(With office report)
Crl.A.No. 636 of 2012
(With office report)

Date: 12/05/2014      These Appeals were called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE DIPAK MISRA
          HON’BLE MR. JUSTICE N.V. RAMANA
              (VACATION BENCH)

For Appellant(s)         Mr.Lajja Ram, Adv.
                         Mr. Ashok Kumar Gupta II, AOR(Not Present)

For Respondent(s)        Mr.Ratnakar Dash, Sr.Adv.
                         Mr. Abhisth Kumar, Adv.
                         Ms.Archana Singh, Adv.

              UPON hearing counsel the Court made the following
                                  O R D E R

Arguments heard.

Judgment reserved.

Written submission be filed within three days. (Satish K.Yadav) (Sneh Lata Sharma) Court Master Court Master