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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Bureau Of Indian Standards Act, 2016

(2)The Bureau may--
(a)establish, publish, review and promote the Indian Standard, in relation to any goods, article, process, system or service in such manner as may be prescribed;
(b)adopt as Indian Standard, any standard, established by any other Institution in India or elsewhere, in relation to any goods, article, process, system or service in such manner as may be prescribed;
(c)recognise or accredit any institution in India or outside which is engaged in standardisation;
(d)undertake, support and promote such research as may be necessary for formulation of Indian Standards.